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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Andhra Pradesh - Subsection

Section 4(ii) in Andhra Pradesh Un-aided Non-Minority Professional Institutions (Regulation of Admissions into Under-graduate Medical and Dental Professional Courses) Rules, 2003

(ii)Category-B (25% of the sanctioned intake of the seats) - "Eamcet ranking based Management Seats": - Seats to be filled up through a common counseling by a committee of managements of the colleges/ institutions to be constituted as per the schedule prescribed by the competent authority or if the institution (s) concerned or management committee so desire, by the committee of admissions constituted by competent authority. The seats shall be filled based on merit in the common entrance test (EAMCET) held by the State for that year and with candidates who have applied to the committee constituted by colleges/institutions concerned for admission by following the rules of reservation.