Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Sikkim - Section

Section 14 in Sikkim Sales Tax Act, 1983

14. Inferior grade of kerosene oil, that is to say, the kerosene referred to in item 7 of the first Schedule to the Central Excise and Salt Act, 1944 and having all the following characteristics also.

(i)it is not lighter in color than solution with the following composition :
Quarter normal aqueous solution of :
(a)Ferric Chloride (FeCL 3. 6H 2 0),
(b)Cobitous Chloride (C 0 CL2' 6H2 0),
(c)Copper Sulphate (C u S04' 5H 2 0), mixed in the ratio of 6 : 3 : 1 : and
(ii)it has flashing point below 65; 60 of centigrade thermometer.