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[Cites 0, Cited by 0] [Section 57(8)] [Section 57] [Entire Act]

State of West Bengal - Subsection

Section 57(8)(c) in Sanskrit College and University, West Bengal Act, 2015

(c)All Government employees including teachers, librarians and non-teaching staff who are presently employed in the Sanskrit College shall be given an opportunity to exercise their option for being considered for selection in the University service subject to the specified selection procedure adopted by the University.