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Bombay High Court

Haldia Precision Engineering Pvt. Ltd vs Bharat Petroleum Co. Ltd. And Vinod Giri on 10 October, 2018

Bench: R.D. Dhanuka, A. K. Menon

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     ORDINARY ORIGINAL CIVIL JURISDICTION

                 APPEALS NO. 263 OF 2015
                            In
             ARBITRATION PETITION 729 OF 2012

 Balaji Pressure Vessels Ltd.                           ....Petitioner
              V/S
 Bharat Petroleum Corporation Ltd.                   ....Respondent

WITH APPEALS NO. 256 OF 2016 In ARBITRATION PETITION 817 OF 2011 Ncc Ltd. ....Petitioner V/S Bharat Petroleum Corpn. Ltd. And Vinod Giri ....Respondent WITH APPEALS NO. 446 OF 2015 In ARBITRATION PETITION 815 OF 2011 North India Wires Ltd. ....Petitioner V/S Bharat Petroleum Co. Ltd. And Vinod Giri ....Respondent WITH APPEALS NO. 284 OF 2015 In ARBITRATION PETITION 737 OF 2010 M/s Super Industries ....Petitioner Page 1/4 ::: Uploaded on - 10/10/2018 ::: Downloaded on - 11/10/2018 02:05:17 ::: V/S Bharat Petroleum Company Ltd. ....Respondent WITH APPEALS NO. 283 OF 2015 In ARBITRATION PETITION 736 OF 2010 Expo Gas Containers Ltd. ....Petitioner V/S Bharat Petroleum Co.ltd. ....Respondent WITH APPEALS NO. 265 OF 2015 In ARBITRATION PETITION 730 OF 2012 Karnataka Pressure Vessels Ltd. ....Petitioner V/S Bharat Petroleum Company Ltd. ....Respondent WITH APPEALS NO. 444 OF 2015 In ARBITRATION PETITION 809 OF 2011 Haldia Precision Engineering Pvt. Ltd. ....Petitioner V/S Bharat Petroleum Co. Ltd. And Vinod Giri ....Respondent WITH APPEALS NO. 445 OF 2015 In ARBITRATION PETITION 762 OF 2011 Page 2/4 ::: Uploaded on - 10/10/2018 ::: Downloaded on - 11/10/2018 02:05:17 ::: J.r. Fabricators Ltd. ....Petitioner V/S Bharat Petroleum Corporation Ltd ....Respondent WITH APPEALS NO. 295 OF 2016 In ARBITRATION PETITION 335 OF 2012 Alampally Brothers Ltd. ....Petitioner V/S Bharat Petroleum Corporation Ltd. And Anr ....Respondent WITH APPEALS NO. 297 OF 2016 In ARBITRATION PETITION 905 OF 2011 Metalfab Hightech Pvt. Ltd. ....Petitioner V/S Bharat Petroleum Co. Ltd. And Vinod Giri ....Respondent WITH APPEALS NO. 299 OF 2016 In ARBITRATION PETITION 821 OF 2011 Sahuwala Cylinders Pvt. Ltd. ....Petitioner V/S Bharat Petroleum Co. Ltd. And Vinod Giri ....Respondent Mr. Zain Mookhi a/w Mr. N.C.Parekh, Mr. N.J. Marjadi and Ms. Janhavi D. Doshi i/b Mansukhlal Hiralal And Company For Appellant in APP/263/2015, APP/265/2015, APP/283/2015, APP/284/2015, APP/444/2015, APP/445/2010, APP/446/2015, Page 3/4 ::: Uploaded on - 10/10/2018 ::: Downloaded on - 11/10/2018 02:05:17 ::: APP/295/2016, APP/815/2011, APP/297/2016, APP/299/2016 Mr. Kedar Wagle a/w Mr. Sagar Wagle for Appellant in APP/256/2016 Mr. Pankaj Sawant, Sr.Advocate a/w Mr. Ali Abbas Delhiwalla and Mr. S.A. Bhalwal i/b Vyas And Bhalwal For Respondent CORAM : R.D. DHANUKA & A. K. MENON, JJ DATE : 10th October, 2018 P.C. :

Arguments are concluded. Judgment is reserved ( ASSOCIATE ) Page 4/4 ::: Uploaded on - 10/10/2018 ::: Downloaded on - 11/10/2018 02:05:17 :::