Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5] [Entire Act] State of Andhra Pradesh - Subsection Section 5(i) in Amalgamation of Andhra Bank and Corporation Bank into Union Bank of India Scheme, 2020 (i)the Board of the Transferor Bank 1 and the Board of the Transferor Bank 2 shall stand dissolved;
