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[Cites 0, Cited by 0] [Section 99(3)] [Section 99] [Entire Act]

State of Tripura - Subsection

Section 99(3)(i) in Tripura Excise Rules, 1962

(i)to a chemist or druggist requiring such spirit for the manufacture of drugs, medicines or chemicals, and holding a permit from the Collector to obtain such spirit from the distillery or warehouse ; or