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[Cites 0, Cited by 0] [Section 9(1)] [Section 9] [Entire Act]

State of Tamilnadu - Subsection

Section 9(1)(c) in The Tamil Nadu Betting Tax Rules, 1935

(c)Each book-maker shall prepare a statement in Form O in respect of race-meeting held at Guindy and in Form 0-1 in respect of race-meeting held at Ootacamund in respect of accounts kept by him under clause (a).