Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Section 7] [Entire Act] State of Uttar Pradesh - Subsection Section 7(2) in The Uttar Pradesh Prevention Of Cow Slaughter Act, 1955 (2)The State Government may make such other alternative and additional arrangements for taking care of such cows, bulls or bullocks as it may deem necessary.
