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[Section 27]
[Entire Act]
Greater Bengaluru City Corporation -
Section 27(1) in Rai Technology University, Bangalore Act, 2012
| (i) | The Chancellor | Chairperson |
| (ii) | The Vice-Chancellor | Member |
| (iii) | The Registrar | Member |
| (iv) | The Finance officer | Secretary |
| (v) | One nominee of the Chancellor | Member; and |
| (vi) | Such other members as may be specified by thestatutes. | |
| (vii) | The Registrar Evaluation | Member |