Punjab-Haryana High Court
Sukhdev Singh vs Kuldeep Singh And Others on 31 March, 2011
Author: A.N. Jindal
Bench: A.N. Jindal
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH.
Civil Revision No. 2242 of 2011 (O&M)
Date of decision:- 31.03.2011
Sukhdev Singh
....Petitioner
Vs.
Kuldeep Singh and others
....Respondents
CORAM: HON'BLE MR. JUSTICE A.N. JINDAL
******
Present:- Mr. G.S. Toor, Advocate,
for the petitioner.
A.N. JINDAL, J (ORAL)
This petition assails the order dated 01.03.2011 (Annexure P-1) passed by the Additional District Judge, Barnala, whereby the application filed by the applicant-petitioner (hereinafter referred to as 'the petitioner') under Order 44 Rule 1 CPC, was dismissed.
No grounds to interfere. Dismissed.
(A.N.JINDAL) 31 of March, 2011 st JUDGE ajp