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Punjab-Haryana High Court

Sukhdev Singh vs Kuldeep Singh And Others on 31 March, 2011

Author: A.N. Jindal

Bench: A.N. Jindal

       IN THE HIGH COURT OF PUNJAB AND HARYANA
                 AT CHANDIGARH.

                           Civil Revision No. 2242 of 2011 (O&M)
                           Date of decision:- 31.03.2011


Sukhdev Singh
                                            ....Petitioner

           Vs.

Kuldeep Singh and others

                                            ....Respondents


CORAM: HON'BLE MR. JUSTICE A.N. JINDAL
                       ******
Present:- Mr. G.S. Toor, Advocate,
          for the petitioner.


A.N. JINDAL, J (ORAL)

This petition assails the order dated 01.03.2011 (Annexure P-1) passed by the Additional District Judge, Barnala, whereby the application filed by the applicant-petitioner (hereinafter referred to as 'the petitioner') under Order 44 Rule 1 CPC, was dismissed.

No grounds to interfere. Dismissed.

(A.N.JINDAL) 31 of March, 2011 st JUDGE ajp