Allahabad High Court
Vidya Vinod Tantarik( Ex-Village ... vs State Of U.P. And Another on 19 October, 2022
Author: Raj Beer Singh
Bench: Raj Beer Singh
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 73 Case :- CRIMINAL MISC ANTICIPATORY BAIL APPLICATION U/S 438 CR.P.C. No. - 3728 of 2022 Applicant :- Vidya Vinod Tantarik( Ex-Village Pradhan) Opposite Party :- State of U.P. and Another Counsel for Applicant :- Ram Sumer Chaudhary Counsel for Opposite Party :- G.A. Hon'ble Raj Beer Singh,J.
None has appeared on behalf of the applicant.
Learned A.G.A. for the State is present.
Perusal of ordersheet shows that on previous date also, no one has appeared on behalf of the applicant to press the present application. It appears that applicant is not interested in pursuing the present application.
The instant anticipatory bail application is dismissed for want of prosecution.
Order Date :- 19.10.2022 Anand