Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 64(2)] [Section 64] [Entire Act]

State of Gujarat - Subsection

Section 64(2)(d) in The Gujarat Electricity Industry (Reorganisation and Regulation) Act, 2003

(d)the form of application for grant of sanction to engage in the business or activity of transmission, distribution or supply of electricity and the fees to be paid thereof under Section 27;