Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Odisha - Section

Section 4 in The Prisons (Orissa Amendment) Act, 1958

4. Amendment of Section 47, Act 9 of 1894.

- In Section 47 of the said Act, in Clause (4) of Sub-section (1) for the words "the remission system" the words "the remission or furlough system" shall be substituted.