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[Cites 0, Cited by 0] [Section 39] [Entire Act]

State of Kerala - Subsection

Section 39(f) in Kerala Factories Rules, 1957

(f)[ The means of supply of drinking water shall be either directly through taps connected to water coolers or any other systems of cooling water, or by means of vessels, receptacles or tanks fitted with taps and having dust proof covers and placed or raised stands or platform in shade, and having suitable arrangements of drainage to carry away the spilt water. Such vessels, receptacles or tank shall be kept clean and the water renewed at least once in every day.] [Substituted by SRO No. 1149/2001 dt. 28-12-2001]