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[Cites 0, Cited by 0] [Section 65] [Entire Act]

Union of India - Subsection

Section 65(2) in The Mineral Conservation and Development Rules, 2017

(2)On completion of the said research work, a report describing the observations, analysis and conclusions reached as a result of the said research work shall be submitted to the Director General, Geological Survey of India for geology related research and to the Chief Controller of Mines or the Director, Atomic Minerals Directorate for Exploration and Research, as the case may be, for mining research within thirty days of its completion.