Section 73(1)(d) in The U.P. Water Supply and Sewerage Act, 1975

[Cites 0, Cited by 0] [Section 73(1)] [Section 73] [Entire Act]

State of Uttar Pradesh - Subsection

Section 73(1)(d) in The U.P. Water Supply and Sewerage Act, 1975

(d)obstruct any officer or other employee of the Nigam or a Jal Sansthan in the discharge of his duties under this Chapter or refuse or wilfully neglect to furnish him with means necessary for the making of any entry, inspection, examination or enquiry thereunder in relation to any waterworks; or

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State of Uttar Pradesh - Subsection

Section 73(1)(d) in The U.P. Water Supply and Sewerage Act, 1975