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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Andhra Pradesh - Subsection

Section 6(ii) in Andhra Pradesh Regulation of Admissions into MBA/MCA Professional courses through Common Entrance Test Ruels, 2006

(ii)For Non Minority Institutions: firstly in the order of merit assigned in ICET-AC and, if vacant seats stillÂ’remain, then in the order or merit assigned in ICET.]