Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 40 in The Gas Cylinders Rules, 2004 40. License for compression of acetylene .-The compression of the acetylene gas into a cylinder shall be carried out only in such premises as are licensed by the Chief Controller or Controller.
