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[Cites 0, Cited by 0] [Section 5(10)] [Section 5] [Entire Act]

State of Tamilnadu - Subsection

Section 5(10)(b) in Tamil Nadu Tax on Consumption or Sale of Electricity Rules, 2003

(b)forward a copy of the treasury challan to the Director and the Inspecting Officer indicating therein the Registration Number assigned to him under sub-rule (1).