Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 90] [Entire Act] State of Andhra Pradesh - Subsection Section 90(11) in Andhra Pradesh Metropolitan Region and Urban Development Authorities Act, 2016 (11)No person shall remove such seal except under an order made by the Authority or the Metropolitan Commissioner / Vice-Chairperson.
