Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Entire Act] State of Haryana - Section Section 61A in The Punjab Excise Act, 1914 61A. [ * * *] [Section 61A and 61B added by Haryana Act No. 4 of 2001 & omitted by Haryana Act No. 19 of 2002.]
