Section 2(e) in The Khadi And Village Industries Commission Act, 1956
(e)"member" means a member of the Commission [and includes the chairman] [Substituted by Act 32 of 1961, Section 2, for "and includes the chairman"] [***] [Certain words omitted by Act 12 of 1987, Section 2 (w.e.f. 24.7.1987)];
