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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 10(1) in Indira Gandhi Technological and The Medical Sciences University Act, 2012

(1)The Vice-Chancellor of the University shall be of appointed by the Chancellor from out of a panel of not less than three persons recommended by a Committee consisting of three persons of whom, one shall be nominated by the Chancellor; one by the Governing Council and one by the World Institution Building Programme (WIBP)