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[Cites 0, Cited by 0] [Section 19(4)] [Section 19] [Entire Act]

State of Odisha - Subsection

Section 19(4)(i) in The Orissa Medical Registration Rules, 1965

(i)A slip of paper shall be given to every member present who shall write on it the name of the person he votes for, fold the slip and hand it over to the Chairman;