Supreme Court - Daily Orders
Sanjay Kumar Mishra vs Union Of India . on 30 September, 2016
Bench: J. Chelameswar, Abhay Manohar Sapre
ITEM NO.31 COURT NO.5 SECTION XVII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C)......CC No(s).
18058/2016
(Arising out of impugned final judgment and order dated 17/06/2016
in CR No. 119/2015 12/09/2012 in WPS No. 4934/2012 passed by the
High Court Of Jharkhand At Ranchi)
SANJAY KUMAR MISHRA Petitioner(s)
VERSUS
UNION OF INDIA AND ORS. Respondent(s)
(with appln. (s) for c/delay in filing SLP and office report)
Date : 30/09/2016 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE J. CHELAMESWAR
HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
For Petitioner(s)
Mr. P. Vinay Kumar,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
The special leave petition is dismissed on the ground of delay.
(DEEPAK MANSUKHANI) (RAJINDER KAUR)
AR-CUM-PS COURT MASTER
Signature Not Verified
Digitally signed by
DEEPAK MANSUKHANI
Date: 2016.10.01
09:58:34 IST
Reason: