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Supreme Court - Daily Orders

Sanjay Kumar Mishra vs Union Of India . on 30 September, 2016

Bench: J. Chelameswar, Abhay Manohar Sapre

     ITEM NO.31                                COURT NO.5              SECTION XVII

                                   S U P R E M E C O U R T O F     I N D I A
                                           RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C)......CC                  No(s).
     18058/2016

     (Arising out of impugned final judgment and order dated 17/06/2016
     in CR No. 119/2015 12/09/2012 in WPS No. 4934/2012 passed by the
     High Court Of Jharkhand At Ranchi)

     SANJAY KUMAR MISHRA                                                Petitioner(s)

                                                      VERSUS

     UNION OF INDIA AND ORS.                                            Respondent(s)

     (with appln. (s) for c/delay in filing SLP and office report)

     Date : 30/09/2016 This petition was called on for hearing today.

     CORAM :
                             HON'BLE MR. JUSTICE J. CHELAMESWAR
                             HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE

     For Petitioner(s)
                                       Mr. P. Vinay Kumar,Adv.

     For Respondent(s)

                             UPON hearing the counsel the Court made the following
                                                 O R D E R

The special leave petition is dismissed on the ground of delay.



                         (DEEPAK MANSUKHANI)                     (RAJINDER KAUR)
                             AR-CUM-PS                             COURT MASTER




Signature Not Verified

Digitally signed by
DEEPAK MANSUKHANI
Date: 2016.10.01
09:58:34 IST
Reason: