Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 24] [Entire Act] State of Madhya Pradesh - Subsection Section 24(iii) in The M.P. Nagariya Sthawar Sampatti Kar Adhiniyam, 1964 (iii)without due regard to the social and religious usage of the occupier, including necessary precautions for the observance of purdah.
