Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 113] [Entire Act] State of Kerala - Subsection Section 113(2) in Kerala Police Act, 2011 (2)No court shall take cognizance of any offence under this Act and alleged against police officer except with the prior permission of the Government.