Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Entire Act] State of West Bengal - Section Section 25 in West Bengal Land Reforms and Tenancy Tribunal Act, 1997 25. Repeal. The West Bengal Land Reforms Tribunal Act, 1991 is hereby repealed.
