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[Cites 0, Cited by 1] [Section 13(5)] [Section 13] [Entire Act]

State of Andhra Pradesh - Subsection

Section 13(5)(a) in The Andhra Pradesh Value Added Tax Act, 2005

(a)Works contracts where the VAT dealer pays tax under the provisions of clauses (b),[xxx] [The expression '(c); omitted by Act No. 21 of 2011, w.e.f. 15-9-2011. ] and (d) of sub-section (7) of Section 4;