Section 13(6)(C) in The Haryana Animal (Registration, Certification and Breeding) Act, 2019

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State of Haryana - Subsection

Section 13(6)(C) in The Haryana Animal (Registration, Certification and Breeding) Act, 2019

(C)the semen station maintains accurate details of the animal, whose semen doses it produces, stores, sells, distributes or proposes to distribute for artificial insemination in such format, as may be prescribed,-

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State of Haryana - Subsection

Section 13(6)(C) in The Haryana Animal (Registration, Certification and Breeding) Act, 2019