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Dawarika Prasad vs The State Of Bihar &Amp; Ors on 27 October, 2010

                 IN THE HIGH COURT OF JUDICATURE AT PATNA
                                CWJC No.3492 of 2006
                 DAWARIKA PRASAD SON OF LATE SRICHAND
                 PRASAD RESIDENT OF VILLAGE HARDASBIGHA, P.S.
                 KHUSRUPUR, PATNA.
                                        Versus
                            THE STATE OF BIHAR & ORS
                                      -----------

2   27/10/2010

Learned counsel for the petitioner has stated at the Bar that this writ application has become infructuous. It is dismissed as such.

    AMIN/                         (Ajay Kumar Tripathi, J.)