Section 9(7) in The Rajasthan Tax on Luxuries (In Hotels and Lodging Houses) Rules, 1997

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State of Rajasthan - Subsection

Section 9(7) in The Rajasthan Tax on Luxuries (In Hotels and Lodging Houses) Rules, 1997

(7)I/we, ...... have additional place/places of business at the addresses enumerated below and have no other place of business in the State of Rajasthan.

Name and style of business at the additional place of business	Full address of the additional place of business	Registration Certificate (Luxury Tax) No. and its date ofissue

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State of Rajasthan - Subsection

Section 9(7) in The Rajasthan Tax on Luxuries (In Hotels and Lodging Houses) Rules, 1997