Section 33(2)(b) in The Indian Electricity Act, 1910

[Cites 0, Cited by 0] [Section 33(2)] [Section 33] [Entire Act]

Union of India - Subsection

Section 33(2)(b) in The Indian Electricity Act, 1910

(b)as to the manner in, and extent to, which the provisions of this Act or of any license or rules thereunder, so far as those provisions affect the safety of any person, have been complied with.

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Union of India - Subsection

Section 33(2)(b) in The Indian Electricity Act, 1910