Supreme Court - Daily Orders
Commissioner Of Income Tax 8 Mumbai vs Glowshine Builders And Developers Pvt. ... on 4 May, 2018
Bench: Rohinton Fali Nariman, Navin Sinha
ITEM NO.39 COURT NO.11 SECTION IX
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 14869/2018
(Arising out of impugned final judgment and order dated 04-09-2017
in ITA No. 1756/2014 passed by the High Court Of Judicature At
Bombay)
COMMISSIONER OF INCOME TAX 8, MUMBAI Petitioner(s)
VERSUS
GLOWSHINE BUILDERS AND DEVELOPERS PVT. LTD. Respondent(s)
(FOR ADMISSION and I.R. and IA No.61921/2018-CONDONATION OF DELAY
IN FILING)
Date : 04-05-2018 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
HON'BLE MR. JUSTICE NAVIN SINHA
For Petitioner(s) Mr. A.N.S. Nadkarni, ASG
Mr. Devashish Bharuka, Adv.
Ms. Swarupama Chaturvedi, Adv.
Mrs. Anil Katiyar, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
Issue notice.
(R. NATARAJAN) (SAROJ KUMARI GAUR) COURT MASTER (SH) BRANCH OFFICER Signature Not Verified Digitally signed by ANITA MALHOTRA Date: 2018.05.04 15:15:58 IST Reason: