Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 50(2)] [Section 50] [Entire Act]

State of Telangana - Subsection

Section 50(2)(c) in Hyderabad Metropolitan Water Supply and Sewerage Act, 1989

(c)the prohibition of fraudulent and unauthorised use of water and the prohibition of tampering with meters;