Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Punjab - Subsection Section 2(iii) in Punjab State Legislative Members (Pension and Medical Facilities Regulation) Act, 1977 (iii)the Legislative Assembly of the erstwhile State of Patiala and East Punjab State Union; or
