Kerala High Court
Janeesh P.S vs The Thrissur Municipal Corporation on 24 July, 2024
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.
WEDNESDAY, THE 24TH DAY OF JULY 2024 / 2ND SRAVANA,
1946
WP(C) NO. 19345 OF 2021
PETITIONER:
BABU.C.P.,
AGED 61 YEARS
S/O. C.J PALU, RESIDING IN THE ADDRESS
CHIRIYANKANDATH HOUSE, MISSION QUARTERS,
THRISSUR DISTRICT-680 001.
BY ADV G.SREEKUMAR (CHELUR)
RESPONDENTS:
1 THE STATE OF KERALA,
REPRESENTED BY THE SECRETARY TO THE
GOVERNMENT, LOCAL SELF GOVERNMENT DEPARTMENT,
GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM
DISTRICT-695 001.
2 THE THRISSUR MUNICIPAL CORPORATION,
REPRESENTED BY ITS SECRETARY, M O ROAD,
THRISSUR DISTRICT-680 001.
3 THE ASSISTANT ENGINEER,
THRISSUR MUNICIPAL CORPORATION, ZONAL OFFICE,
AYYANTHOLE P.O., THRISSUR DISTRICT-680 003.
4 THE DISTRICT COLLECTOR,
OFFICE OF THE DISTRICT COLLECTOR,
COLLECTORATE, CIVIL LANE, AYYANTHOLE P.O.,
THRISSUR DISTRICT-680 003.
5 THE REVENUE DIVISIONAL OFFICER,
OFFICE OF THE REVENUE DIVISIONAL OFFICER,
COLLECTORATE, CIVIL LANE, AYYANTHOLE P.O.,
THRISSUR DISTRICT-680 003.
BY ADV SHRI. SANTHOSH P.PODUVAL, SC, THRISSUR
CORPORATION
SMT.DEVI SHRI.R - GP
W.P.(C).No.19345 of 2021 & connected cases
2
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY
HEARD ON 24.07.2024, ALONG WITH WP(C).13270/2024 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED
THE FOLLOWING:
W.P.(C).No.19345 of 2021 & connected cases
3
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.
WEDNESDAY, THE 24TH DAY OF JULY 2024 / 2ND SRAVANA, 1946
WP(C) NO. 28254 OF 2021
PETITIONER:
BABU C.P.,
AGED 61 YEARS
S/O. CJ.PALU, RESIDING IN THE ADDRESS
CHIRIYANKANDATH HOUSE, MISSION QUARTERS, THRISSUR
DISTRICT-680 001
BY ADV G.SREEKUMAR (CHELUR)
RESPONDENTS:
1 STATE OF KERALA,
REPRESENTED BY THE SECRETARY TO THE GOVERNMENT,
LOCAL SELF GOVERNMENT DEPARTMENT, GOVERNMENT
SECRETARIAT, THIRUVANANTHAPURAM DISTRICT-695 001
2 THE THRISSUR MUNICIPAL CORPORATION,
REPRESENTED BY ITS SECRETARY, MO ROAD, THRISSUR
DISTRICT-680 001
3 THE ASSISTANT ENGINEER,
THRISSUR MUNICIPAL CORPORATION, ZONAL OFFICE,
AYYANTHOLE P.O., THRISSUR DISTRICT-680 003
4 THE ASSISTANT ENGINEER,
KERALA STATE ELECTRICITY BOARD LIMITED,
ELECTRICAL SECTION, AYYANTHOLE ,P.O.PULLAZHY,
THRISSUR DISTRICT-680 012
BY ADV SHRI. SANTHOSH P.PODUVAL, SC, THRISSUR
CORPORATION
SMT. DEVI SHRI.R - GP
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY
HEARD ON 24.07.2024, ALONG WITH WP(C).13270/2024 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED
THE FOLLOWING:
W.P.(C).No.19345 of 2021 & connected cases
4
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.
WEDNESDAY, THE 24TH DAY OF JULY 2024 / 2ND SRAVANA, 1946
WP(C) NO. 9621 OF 2023
PETITIONERS:
1 GANGADHARAN C.M.,
AGED 70 YEARS
S/O MUNDAN, VIPANJIKA, PDR 47, PRIYADHARSINI
NAGAR, PANJICKAL, AYYANTHOLE P.O., THRISSUR, PIN
- 680003
2 VASU NAMBIAR SASI,
AGED 67 YEARS
S/O A.V. NAMBIAR, PDR 10, KARTHIKA, PRIYADHARSINI
NAGAR, AYYANTHOLE P.O., THRISSUR, PIN - 680003
3 MUHASIN T.A.,
AGED 39 YEARS
S/O ASOKAN, THEKKUMTHALA HOUSE, PRIYADHARSINI
NAGAR, AYYANTHOLE P.O., THRISSUR, PIN - 680003
BY ADVS.
ANAND KALYANAKRISHNAN
C.DHEERAJ RAJAN
RESPONDENTS:
1 THRISSUR MUNICIPAL CORPORATION,
CORPORATION OFFICE, THRISSUR DISTRICT - 680001,
REPRESENTED BY ITS SECRETARY, PIN - 680001
2 SECRETARY,
THRISSUR MUNICIPAL CORPORATION, CORPORATION
OFFICE, THRISSUR DISTRICT, PIN - 680001
3 DISTRICT COLLECTOR,
CIVIL STATION, AYYANTHOLE, THRISSUR DISTRICT, PIN
- 680003
4 REVENUE DIVISIONAL OFFICER,
REVENUE DIVISIONAL OFFICE, THRISSUR, PIN - 680003
5 ENVIRONMENTAL ENGINEER,
KERALA STATE POLLUTION CONTROL BOARD, DISTRICT
OFFICE, THRISSUR, PIN - 680001
6 JANEESH P.S.,
AGED 45 YEARS
S/O SAMSUDEEN, PANKATTAYAL HOUSE, POOTHOLE P.O.,
THRISSUR DISTRICT, PIN - 680004
W.P.(C).No.19345 of 2021 & connected cases
5
7 A.R. RAJAGOPALAN ,
S/O RAMAN, ATHIYARATH HOUSE, CIVIL LINES ROAD,
AYYANTHOLE ( SOUGHT TO BE IMPLEADED )
BY ADVS.
SANTHOSH P.PODUVAL
M.R.DHANIL
SANTHOSH MATHEW (SR.)
SENITTA P. JOJO(K/001350/2022)
ARUN THOMAS
ABI BENNY AREECKAL
KURIAN ANTONY MATHEW
JOE S. ADHIKARAM
NAVEEN.T - SC
DEVI SHRI.R - GP
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY
HEARD ON 24.07.2024, ALONG WITH WP(C).13270/2024 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED
THE FOLLOWING:
W.P.(C).No.19345 of 2021 & connected cases
6
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.
WEDNESDAY, THE 24TH DAY OF JULY 2024 / 2ND SRAVANA, 1946
WP(C) NO. 10261 OF 2023
PETITIONER:
JANEESH P.S.,
AGED 45 YEARS
S/O. SHAMSUDEEN, PANKATTAYAL HOUSE, POOTHOLE
P.O., THRISSUR DISTRICT, KERALA, PIN - 680004
BY ADVS.
M.R.DHANIL
SENITTA P. JOJO
RESPONDENTS:
1 THE THRISSUR MUNICIPAL CORPORATION,
REPRESENTED BY ITS SECRETARY, CORPORATION OFFICE,
THRISSUR DISTRICT, KERALA, PIN - 680001
2 THE SECRETARY,
THRISSUR MUNICIPAL CORPORATION, CORPORATION
OFFICE, THRISSUR DISTRICT, KERALA, PIN - 680001
3 GANGADHARAN C.M. ,
S/O MUNDAN, VIPANJIKA, PDR 47, PRIYADHARSINI
NAGAR, PANJICKAL, AYYANTHOLE P.O., THRISSUR
( SOUGHT TO BE IMPLEADED )
BY ADVS.
SANTHOSH P.PODUVAL
ANAND KALYANAKRISHNAN
C.DHEERAJ RAJAN
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY
HEARD ON 24.07.2024, ALONG WITH WP(C).13270/2024 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED
THE FOLLOWING:
W.P.(C).No.19345 of 2021 & connected cases
7
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.
WEDNESDAY, THE 24TH DAY OF JULY 2024 / 2ND SRAVANA, 1946
WP(C) NO. 14200 OF 2023
PETITIONER:
JANEESH P.S.,
AGED 45 YEARS
S/O. SHAMSUDEEN, PANKATTAYAL HOUSE, POOTHOLE
P.O., THRISSUR DISTRICT, KERALA, PIN - 680004
BY ADVS.
M.R.DHANIL
SENITTA P. JOJO
RESPONDENTS:
1 THE FIRE AND SAFETY OFFICER,
THRISSUR DISTRICT, DEPARTMENT OF FIRE AND RESCUE
SERVICES, GOVERNMENT OF KERALA, KERALA, PIN -
680001
2 C.P. BABU,
S/O. C.J. PALU, CHIRIYANKANDATH HOUSE, MISSION
QUARTERS, THRISSUR DISTRICT, KERALA. ( SOUGHT TO
BE IMPLEADED)
BY ADV M.R.DHANIL
SMT. DEVI.SHRI R - GP
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY
HEARD ON 24.07.2024, ALONG WITH WP(C).13270/2024 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED
THE FOLLOWING:
W.P.(C).No.19345 of 2021 & connected cases
8
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.
WEDNESDAY, THE 24TH DAY OF JULY 2024 / 2ND SRAVANA, 1946
WP(C) NO. 30964 OF 2023
PETITIONER:
PRIYADHARSHINI NAGAR RESIDENCE ASSOICATION,
REPRESENTED BY ITS EXECUTIVE COMMITTEE MEMBERS,
PRIYADHARSHINI NAGAR, AYYANTHOLE, THRISSUR, PIN -
680003
BY ADVS.
A.BALAGOPALAN
A.RAJAGOPALAN
M.N.MANMADAN
M.S.IMTHIYAZ AHAMMED
SOJO J.KALLIDUKIL
P.SEENA
SREEDASS K P
RESPONDENTS:
1 CORPORATION OF THRUSSUR, REPRESENTED BY ITS
SECRETARY,
M.O. ROAD, THRISSUR, PIN - 680001
2 DISTRICT COLLECTOR, THRISSUR,
COLLECTRATE, AYYANTHOLE P.O., THRISSUR, PIN -
680003
3 JANEESH P.S.,
AGED 45 YEARS
PANKATTAYAL HOUSE, POOTHOLE P.O., THRISSUR, PIN -
680004
4 BABU,
AGED 58 YEARS
CHIRIYANKANDATH, MISSION QUARTERS, THRISSUR, PIN
- 680001
5 S.H.O., THRISSUR WEST POLICE STATION,
AYYANTHOLE P.O., THRISSUR, PIN - 680003
6 ASSISTANT EXECUTIVE ENGINEER, KSEB,
AYYANTHOLE P.O., THRISSUR, PIN - 680003
BY ADVS.
W.P.(C).No.19345 of 2021 & connected cases
9
SANTHOSH P.PODUVAL
M.R.DHANIL
G.SREEKUMAR (CHELUR)
R.HARISHANKAR
SENITTA P. JOJO
SRI.B.PRAMOD - SC
SMT.DEVI SHRI - GP
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY
HEARD ON 24.07.2024, ALONG WITH WP(C).13270/2024 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED
THE FOLLOWING:
W.P.(C).No.19345 of 2021 & connected cases
10
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.
WEDNESDAY, THE 24TH DAY OF JULY 2024 / 2ND SRAVANA, 1946
WP(C) NO. 35632 OF 2023
PETITIONER:
JANEESH P.S.,
AGED 45 YEARS
S/O. SHAMSUDHEEN, PANKATTAYAL HOUSE, POOTHOLE
P.O., THRISSUR DISTRICT, KERALA, PIN - 680001
BY ADVS.
M.R.DHANIL
BLITTY ROSE.T.K
SENITTA P. JOJO
RESPONDENTS:
1 THE THRISSUR MUNICIPAL CORPORATION,
REPRESENTED BY ITS SECRETARY, CORPORATION OFFICE,
THRISSUR DISTRICT, KERALA, PIN - 680001
2 THE SECRETARY,
THRISSUR MUNICIPAL CORPORATION, CORPORATION
OFFICE, THRISSUR DISTRICT, KERALA, PIN - 680001
3 C.P. BABU,
S/O. C.J. PALU, CHIRIANKANDATH HOUSE, MISSION
QUARTERS, THRISSUR DISTRICT, KERALA ( SOUGHT TO
BE IMPLEADED )
BY ADV SANTHOSH P.PODUVAL- SC
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY
HEARD ON 24.07.2024, ALONG WITH WP(C).13270/2024 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED
THE FOLLOWING:
W.P.(C).No.19345 of 2021 & connected cases
11
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.
WEDNESDAY, THE 24TH DAY OF JULY 2024 / 2ND SRAVANA, 1946
WP(C) NO. 13270 OF 2024
PETITIONER:
JANEESH P.S.,
AGED 45 YEARS
S/O. SHAMSUDEEN, PANKATTAYAL HOUSE, POOTHOLE
P.O., THRISSUR DISTRICT, KERALA, PIN - 680004
BY ADVS.
M.R.DHANIL
SENITTA P. JOJO
RESPONDENTS:
1 THE THRISSUR CORPORATION,
REPRESENTED BY ITS SECRETARY, CORPORATION OFFICE,
THRISSUR DISTRICT, KERALA, PIN - 680001
2 THE SECRETARY,
THRISSUR CORPORATION, CORPORATION OFFICE,
THRISSUR DISTRICT, KERALA, PIN - 680001
BY ADV SANTHOSH P.PODUVAL
OTHER PRESENT:
SMT.DEVI SHRI R., GP, SRI.B.PREMOD, SC
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY
HEARD ON 24.07.2024, ALONG WITH WP(C).9621/2023,
10261/2023 AND CONNECTED CASES, THE COURT ON THE SAME
DAY DELIVERED THE FOLLOWING:
W.P.(C).No. 19345 of 2021 & connected cases
12
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.
WEDNESDAY, THE 24TH DAY OF JULY 2024 / 2ND SRAVANA, 1946
WP(C) NO. 14183 OF 2024
PETITIONER:
JANEESH P.S.,
AGED 45 YEARS
S/O. SHAMSUDEEN, PANKATTAYAL HOUSE, POOTHOLE P.O.,
THRISSUR DISTRICT, KERALA, PIN - 680004
BY ADVS.
M.R.DHANIL
SENITTA P. JOJO
RESPONDENTS:
1 THE THRISSUR CORPORATION,
REPRESENTED BY ITS SECRETARY, CORPORATION OFFICE,
THRISSUR DISTRICT, KERALA, PIN - 680001
2 THE SECRETARY,
THRISSUR CORPORATION, CORPORATION OFFICE, THRISSUR
DISTRICT, KERALA, PIN - 680001
3 ADDL.R3. JOHITH JOHNSON,
AGED 30 YEARS, S/O. JOHNSON K.L., 34/1423-A GLORIA,
MAMATHA NAGAR ROAD, NEAR EDAPALLY CHURCH, ERNAKULAM
DISTRICT, KERALA- 682024.
4 ADDL.R4. ANTO T. ANTONY,
AGED 69 YEARS, S/O. ANTONY T.K., THALAKKOTTOR HOUSE,
ERAVU P.O., THRISSUR DISTRICT, KERALA- 680620 [ADDL.R3
& ADDL.R4 ARE IMPLEADED AS PER ORDER DATED 05.04.2024
IN I.A.1/2024 IN WP(C)14184/2024].
BY ADVS.
SANTHOSH P.PODUVAL - SC
S.NIDHEESH
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
24.07.2024, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
W.P.(C).No. 19345 of 2021 & connected cases
13
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.
WEDNESDAY, THE 24TH DAY OF JULY 2024 / 2ND SRAVANA, 1946
WP(C) NO. 21172 OF 2024
PETITIONER:
JANEESH P.S.,
AGED 45 YEARS
S/O. SHAMSUDEEN, PANKATTAYAL HOUSE, POOTHOLE P.O.,
THRISSUR DISTRICT, KERALA, PIN - 680004
BY ADV M.R.DHANIL
RESPONDENTS:
1 THE THRISSUR CORPORATION,
REPRESENTED BY ITS SECRETARY, CORPORATION OFFICE,
THRISSUR DISTRICT, KERALA, PIN - 680001
2 THE SECRETARY,
THRISSUR CORPORATION, CORPORATION OFFICE, THRISSUR
DISTRICT, KERALA, PIN - 680001
3 JAYACHANDRAN K. ,
S/O. MADATHIL VENUGOPALAN, MADATHIL HOUSE, PUTHURKARA,
AYYANTHOLE P.O., THRISSUR ( SOUGHT TO BE IMPLEADED )
BY ADVS.
SANTHOSH P.PODUVAL - SC
SENITTA P. JOJO
SAJNA
VIDHUNA NARAYANAN
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
24.07.2024, ALONG WITH WP(C).13270/2024 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
W.P.(C).No. 19345 of 2021 & connected cases
14
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.
WEDNESDAY, THE 24TH DAY OF JULY 2024 / 2ND SRAVANA, 1946
WP(C) NO. 24342 OF 2024
PETITIONER:
JANEESH P.S.,
AGED 45 YEARS
S/O. SHAMSUDEEN, PANKATTAYAL HOUSE, POOTHOLE P.O.,
THRISSUR DISTRICT, KERALA, PIN - 680004
BY ADVS.
M.R.DHANIL
SENITTA P. JOJO
RESPONDENTS:
1 THE THRISSUR CORPORATION,
REPRESENTED BY ITS SECRETARY, CORPORATION OFFICE,
THRISSUR DISTRICT, KERALA, PIN - 680001
2 THE SECRETARY,
THRISSUR CORPORATION, CORPORATION OFFICE, THRISSUR
DISTRICT, KERALA, PIN - 680001
BY ADV SANTHOSH P.PODUVAL - SC
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
24.07.2024, ALONG WITH WP(C).13270/2024 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
W.P.(C).No. 19345 of 2021 & connected cases
15
MOHAMMED NIAS.C.P, J.
-----------------------------------------------------------
WP(C).Nos. 19345 & 28254 of 2021,
9621, 10261, 14200, 30964 & 35632 of 2023,
13270, 14183, 21172 & 24342 of 2024
-----------------------------------------------------------
Dated this the 24th day of July, 2024
COMMON JUDGMENT
W.P.(C). No.14200/2023 The prayer in the Writ Petition is to grant a No Objection Certificate for building permit (Assembly Buildings) from the Department of Fire and Rescue Services, Government of Kerala.
The learned counsel for the petitioner submits that subsequent to the filing of the Writ Petition, he was granted the NOC. Nothing survives to be considered in this Writ Petition, the same is accordingly closed as infructuous.
W.P.(C). No.13270/2024The writ petition was filed seeking permission to conduct a marriage in the auditorium in question.
Learned counsel for the petitioner submits that the same has become infructuous. Accordingly, the same is dismissed as infructuous.
W.P.(C). No.14183/2024W.P.(C).No. 19345 of 2021 & connected cases 16 The writ petition was filed seeking permission to conduct a marriage in the auditorium in question.
Learned counsel for the petitioner submits that the same has become infructuous. Accordingly, the same is dismissed as infructuous.
W.P.(C). No.35632/2023This Writ Petition is filled by claiming a deemed licence under the provisions of the Kerala Municipality Act.
Learned counsel for the petitioner submits that the prayers in the Writ Petition have also become infructuous. Accordingly, the same is dismissed as infructuous.
W.P.(C). No.24342/2024The prayer in this Writ Petition is to process Ext.P1 application submitted by the petitioner seeking a D&O licence from the Corporation for carrying out the activity in the building in question.
Learned counsel for the petitioner and learned Standing Counsel for the Corporation submitted that the application could not be processed on account of the arrears of property tax payable by the owner of the building.
In view of the interim order passed in W.P.(C). No. 22542/2024 dated 25.06.2024, the demand raised by the corporation was stayed, on the petitioners remitting an amount of Rs.4,00,000/- within one week W.P.(C).No. 19345 of 2021 & connected cases 17 from the date of the order. Both sides submit that the said amount was paid on 03.07.2024. Under such circumstances, there will be a direction to the Corporation to consider the application preferred by the petitioner for a trade licence within three weeks from the date of receipt of a copy of this judgment.
W.P.(C). No.10261/2023The prayer in this Writ Petition was a declaration that the petitioner is not required to take any separate licence for approval in view of the registration certificate granted for Micro Small and Medium Enterprises.
In view of the judgment in W.P.(C). No. 24342/2023, no further orders are required in this Writ Petition.
Accordingly the same is closed as Infructous.
W.P.(C). No.21172/2024This Writ Petition was filed seeking permission to conduct a wedding on 14.06.2024. This Court had declined the interim relief by order dated 13.06.2024, but the petitioner conducted a function, which led to this Court passing an order on 18.07.2024 imposing a cost of Rs.1,00,000/-.
It is submitted by the petitioner that the said amount was paid on 23.07.2024.
In view of the above, I am not inclined to proceed further in this writ W.P.(C).No. 19345 of 2021 & connected cases 18 petition, and the same is accordingly closed.
W.P.(C).Nos.9621/2023 and 30964/2023 These Writ Petitions are filed by persons residing in the neighbourhood against the conduct of an auditorium by the Writ Petitioner in the other cases, complaining that the auditorium functions without a licence and other clearances for the statutory authorities.
Learned counsel for the petitioners in the connected cases, namely the person running the auditorium submits that he has obtained all other licences except the trade licence from the Thrissur Corporation which was withheld for not paying the property tax due. In view of the direction in W.P.(C) 24342/2024, no further orders are required to be passed in W.P. (C), 30964/23 and 9621/23 and accordingly, they are closed. It will be open to the petitioners in these cases to approach the authorities in case the auditorium is run in violation of the law.
Subject to the above, the Writ Petitions are closed.
W.P.(C). No.19345/2021This Writ Petition is filed by the owner of the building in question challenging the stop memo against the construction. It is submitted by the learned Standing Counsel for the Thrissur Corporation that the construction is over, and the building has already been regularised. This is recorded.
W.P.(C).No. 19345 of 2021 & connected cases 19 In view of the above, nothing further remains to be considered in this writ petition. Accordingly, the same is closed.
W.P.(C). No.28254/2021This Writ Petition is filed by the owner of the building challenging the consequential order passed by the Kerala Electricity Board threatening to disconnect the electricity connection granted to the auditorium. This was issued as a consequence of the issuance of the stop memo by the Corporation. Since the construction is already over and regularised, nothing further survives for consideration in this Writ Petition and the same is accordingly closed.
Sd/-
MOHAMMED NIAS.C.P JUDGE Mms W.P.(C).No. 19345 of 2021 & connected cases 20 APPENDIX OF WP(C) 19345/2021 PETITIONER'S EXHIBITS Exhibit P1 A TRUE COPY OF THE ORDER PASSED BY THE FIFTH RESPONDENT DATED 28.11.15 BEARING NO.D1- 15839/K DIS.
Exhibit P2 A TRUE COPY OF THE DOCUMENT BEARING NO.2136/16 OF THE AYYANTHOLE S R O DATED 8.7.16.
Exhibit P3 A TRUE COPY OF THE DOCUMENT BEARING NO.2138 OF 16 DATED 8.7.16.
Exhibit P4 A TRUE COPY OF THE COMMUNICATION ISSUED TO THE PETITIONER.
Exhibit P5 A TRUE COPY OF THE RECEIPT ISSUED BY THE THRISSUR CORPORATION DATED 3.8.17. Exhibit P6 A TRUE COPY OF THE RECEIPT ISSUED BY THE THRISSUR CORPORATION DATED 26.3.19. Exhibit P7 A TRUE COPY OF THE COMMUNICATION ISSUED BY THE THIRD RESPONDENT DATED 28.5.21. Exhibit P8 A TRUE COPY OF THE COMMUNICATION BY THE THIRD RESPONDENT DATED 7.8.21.
Exhibit P9 A TRUE COPY OF THE COMMUNICATION BY THE THIRD RESPONDENT DATED 7.9.21.
W.P.(C).No. 19345 of 2021 & connected cases 21 APPENDIX OF WP(C) 28254/2021 PETITIONER'S EXHIBITS Exhibit P1 A TRUE COPY OF THE ORDER PASSED BY THE RDO THRISSUR DATED 28.11.15 BEARING NO.D1- 15839/15/K.DIS Exhibit P2 A TRUE COPY OF THE COMMUNICATION ISSUED TO THE PETITIONER DATED NIL Exhibit P3 A TRUE COPY OF THE RECEIPT ISSUED BY THE THRISSUR CORPORATION DATED 3.8.17 Exhibit P4 A TRUE COPY OF THE RECEIPT ISSUED BY THE THRISSUR CORPORATION DATED 26.3.19 Exhibit P5 A TRUE COPY OF THE COMMUNICATION ISSUED BY THE THIRD RESPONDENT DATED 28.5.21 Exhibit P6 A TRUE COPY OF THE COMMUNICATION ISSUED BY THE THIRD RESPONDENT DATED 7.8.21 Exhibit P7 A TRUE COPY OF THE COMMUNICATION ISSUED BY THE THIRD RESPONDENT DATED 7.9.21 Exhibit P8 A TRUE COPY OF THE INTERIM ORDER GRANTED IN WPC NO.19345 OF 2021 DATED 17.9.2021 OF THIS HON'BLE COURT Exhibit P9 A TRUE COPY OF THE COMMUNICATION DATED 22.11.2021 OF THE THIRD RESPONDENT Exhibit P10 A TRUE COPY OF THE NOTICE SERVED ON THE PETITIONER DATED 2.12.2021 W.P.(C).No. 19345 of 2021 & connected cases 22 APPENDIX OF WP(C) 9621/2023 PETITIONERS EXHIBITS Exhibit P1 THE TRUE COPY OF THE RECEIPT DATED 18.04.2022 ISSUED BY THE 5TH RESPONDENT Exhibit P2 THE TRUE COPY OF THE MASS REPRESENTATION DATED 11.02.2023 PREFERRED BY THE PETITIONERS AND OTHERS TO THE 3RD RESPONDENT Exhibit P3 THE TRUE COPY OF THE RECEIPT ISSUED FROM THE OFFICE OF THE 3RD RESPONDENT DATED 21.02.2023 Exhibit P4 THE TRUE COPY OF THE INFORMATION OBTAINED UNDER RTI FROM OFFICE OF THE JOINT COMMISSIONER, FOOD AND SAFETY DEPARTMENT DATED 24.01.2023 Exhibit P5 THE TRUE COPY OF THE NOTICE DATED 06.11.2023 ISSUED BY THE SECRETARY IN CHARGE OF THE 1ST RESPONDENT CORPORATION Exhibit P6 THE TRUE COPY OF THE NEWSPAPER REPORT DATED 18.11.2023 EVIDENCING THE FACTUM OF THE MAYOR OF THE CORPORATION IN THE SUCCESS PARTY ORGANIZED BY THE 6TH RESPONDENT Exhibit P7 THE TRUE COPY OF THE INVITATION OF SELLERZKART EVENT THAT TOOK PLACE ON 12.11.2023 Exhibit P8 THE TRUE COPY OF THE INVOICE DATED 12.11.2023 ISSUED TO SELLERZKART Exhibit P9 THE TRUE COPY OF THE INVITATION CARD OF MARRIAGE AND RECEPTION OF ONE ADV. SACHIN ANAND WHICH WAS HELD ON 23.11.2023 AND 24.11.2023 Exhibit P10 THE TRUE PHOTOGRAPH EVIDENCING THE FACTUM OF CONDUCT OF FUNCTION ON 25.11.2023 Exhibit P11 THE TRUE COPY OF THE PHOTOGRAPH EVIDENCING FACTUM OF FAMILY GATHERING OF KHRA HELD ON 03.12.2023 Exhibit P12 THE TRUE COPY OF THE NOTICE ISSUED TO 2ND PETITIONER DATED 25.11.2023 FROM THE POLLUTION CONTROL BOARD RESPONDENT EXHIBITS Exhibit R7(a) TRUE COPY OF THE AGREEMENT DATED 30.10.2023 Exhibit R7(b) TRUE COPY OF THE RECEIPT OF THE ADVANCE PAYMENT DATED 30.10.2023 Exhibit R7(c) TRUE COPY OF THE INVITATION CARD FOR INVITING GUESTS TO THE MARRIAGE RECEPTION FUNCTION Exhibit R7(d) TRUE COPY OF THE NEWSPAPER ARTICLE W.P.(C).No. 19345 of 2021 & connected cases 23 RESPONDENT EXHIBITS Exhibit R7(e) THE TRUE COPY OF THE GST BILL INVOICE FOR THE PRINTING OF THE INVITATION CARDS FOR VARIOUS OCCASIONS DATED 31.10.2023.
Exhibit R7(f) A TRUE COPY OF THE SCREENSHOTS OF THE COMMUNICATION DATED 01.12.2023 ON THE APPLICATION WHATSAPP FOR THE CONFIRMATION OF THE DRAFTS FOR THE INVITATION OF THE MARRIAGE RECEPTION.
W.P.(C).No. 19345 of 2021 & connected cases 24 APPENDIX OF WP(C) 10261/2023 PETITIONER'S EXHIBITS Exhibit P1 TRUE COPY OF THE KLU ORDER BY REVENUE DIVISIONAL OFFICER, DATED 28/11/2015. Exhibit P2 TRUE COPY NOTICE DATED 28/02/2023 ISSUED BY THE THRISSUR MUNICIPAL CORPORATION. Exhibit P3 TRUE COPY OF THE UDYAM REGISTRATION CERTIFICATE DATED 05/10/2021.
RESPONDENT EXHIBITS Exhibit R3(a) THE TRUE COPY OF THE COMPLAINT PREFERRED BY ME ALONG WITH OTHER RESIDENTS OF THE NEARBY LOCALITY DATED 21.02.2023 TO THE DISTRICT COLLECTOR, THRISSUR Exhibit R3(b) THE TRUE COPY OF THE COUNTER AFFIDAVIT FILED BY THE 1ST AND 2ND RESPONDENTS THEREIN IN WPC NO. 2335/2023 W.P.(C).No. 19345 of 2021 & connected cases 25 APPENDIX OF WP(C) 14200/2023 PETITIONER'S EXHIBITS Exhibit P1 TRUE COPY OF THE APPLICATION NO.
FRS/08/TSR/15529/2023/SITE ALONG WITH THE E- CHALLAN DATED 01/04/2023 FILED BEFORE THE RESPONDENT.
W.P.(C).No. 19345 of 2021 & connected cases 26 APPENDIX OF WP(C) 30964/2023 PETITIONER'S EXHIBITS Exhibit P1 TRUE COPY OF THE BYELAW OF THE PETITIONER ASSOCIATION Exhibit P2 TRUE COPY OF THE COMPLAINT DATED 14.09.2021 SUBMITTED BY THE PETITIONER ASSOCIATION Exhibit P3 TRUE COPY OF THE COMPLAINT DATED 13.04.2022 SUBMITTED BY THE PETITIONER ASSOCIATION W.P.(C).No. 19345 of 2021 & connected cases 27 APPENDIX OF WP(C) 35632/2023 PETITIONER'S EXHIBITS Exhibit P1 TRUE COPY OF THE KLU ORDER BY REVENUE DIVISIONAL OFFICER, DATED 28/11/2015 Exhibit P2 TRUE COPY OF THE JUDGMENT DATED 13/10/2023 IN WP(C) NO. 29200/2023 Exhibit P3 TRUE COPY OF THE NO OBJECTION CERTIFICATE FROM THE DEPARTMENT OF FIRE AND RESCUE SERVICES DATED 18/05/2023 Exhibit P4 TRUE COPY NOTICE DATED 28/02/2023, ISSUED BY THE THRISSUR MUNICIPAL CORPORATION Exhibit P5 TRUE COPY OF THE RELEVANT PAGE OF THE APPLICATION MADE BY THE PETITIONER DATED 05/05/2023, WITH THE ACKNOWLEDGEMENT OF THE 2ND RESPONDENT DATED 06.05.2023 Exhibit P6 TRUE COPY OF THE UDYAM REGISTRATION CERTIFICATE DATED 05/10/2021 Exhibit P7 TRUE COPY OF THE RECEIPT DATED 27-10-2023 Exhibit P8 TRUE COPY OF THE NOTICE/ PROCEEDINGS DATED 27/10/2023 ISSUED BY THE 2ND RESPONDENT W.P.(C).No. 19345 of 2021 & connected cases 28 APPENDIX OF WP(C) 13270/2024 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE 'UDYAM' REGISTRATION CERTIFICATE DATED 05/10/2021 Exhibit P2 TRUE COPY OF THE KLU ORDER BY REVENUE DIVISIONAL OFFICER, DATED 28/11/2015 Exhibit P3 TRUE COPY OF THE NOTICE ISSUED BY THE THRISSUR CORPORATION DATED 28/02/2023 Exhibit P4 TRUE COPY OF THE RELEVANT PAGE OF THE APPLICATION FOR LICENSE SUBMITTED BY THE PETITIONER DATED 05/05/2023, WITH THE ENDORSEMENT AND ACKNOWLEDGMENT OF THE 2ND RESPONDENT DATED 06/05/2023 Exhibit P5 TRUE COPY OF THE NOTICE DATED 27/10/2023 ISSUED BY THE 2ND RESPONDENT Exhibit P6 TRUE COPY OF THE INTERIM ORDER DATED 30/10/2023 IN WP(C)NO. 9621/2023 Exhibit P7 TRUE COPY OF THE NOTICE DATED 06/11/2023 ISSUED BY THE 2ND RESPONDENT Exhibit P8 TRUE COPY OF THE INTERIM ORDER DATED 04/12/2023 IN WP(C) NO. 9621/2023 Exhibit P9 TRUE COPY OF THE ORDER OF THE TAHASILDAR DATED 29/11/2023 Exhibit P10 TRUE COPY OF THE NO OBJECTION CERTIFICATE ISSUED BY THE DEPARTMENT OF FIRE AND RESCUE SERVICES DATED 18/05/2023 Exhibit P11 TRUE COPY OF THE NO OBJECTION CERTIFICATE COMPLETION ISSUED BY THE DEPARTMENT OF FIRE AND RESCUE SERVICES DATED 13/02/2024 Exhibit P12 TRUE COPY OF THE CONSENT TO OPERATE ISSUED BY THE KERALA STATE POLLUTION CONTROL BOARD DATED 23/03/2024 Exhibit P13 TRUE COPY OF THE PRINT OUT OF THE WEDDING INVITATION CARD BEARING DATE 05/04/2024 RESPONDENT EXHIBITS Exhibit -R1(a) A copy of notice dated 16/4/24 to Sri.Babu.C.P Exhibit -R1(b) A copy of notice dated 4/5/24 issued to the petitioner W.P.(C).No. 19345 of 2021 & connected cases 29 APPENDIX OF WP(C) 14183/2024 PETITIONER'S EXHIBITS Exhibit P1 TRUE COPY OF THE 'UDYAM' REGISTRATION CERTIFICATE DATED 05/10/2021 Exhibit P2 TRUE COPY OF THE KLU ORDER BY REVENUE DIVISIONAL OFFICER, DATED 28/11/2015 Exhibit P3 TRUE COPY OF THE NOTICE ISSUED BY THE THRISSUR CORPORATION DATED 28/02/2023 Exhibit P4 TRUE COPY OF THE RELEVANT PAGE OF THE APPLICATION FOR LICENSE SUBMITTED BY THE PETITIONER DATED 05/05/2023, WITH THE ENDORSEMENT AND ACKNOWLEDGMENT OF THE 2ND RESPONDENT DATED 06/05/2023 Exhibit P5 TRUE COPY OF THE NOTICE DATED 27/10/2023 ISSUED BY THE 2ND RESPONDENT Exhibit P6 TRUE COPY OF THE INTERIM ORDER DATED 30/10/2023 IN WP(C) NO. 9621/2023 Exhibit P7 TRUE COPY OF THE NOTICE DATED 06/11/2023 ISSUED BY THE 2ND RESPONDENT Exhibit P8 TRUE COPY OF THE INTERIM ORDER DATED 04/12/2023 IN WP(C) NO. 9621/2023 Exhibit P9 TRUE COPY OF THE ORDER OF THE TAHASILDAR DATED 29/11/2023 Exhibit P10 TRUE COPY OF THE NO OBJECTION CERTIFICATE ISSUED BY THE DEPARTMENT OF FIRE AND RESCUE SERVICES DATED 18/05/2023 Exhibit P11 TRUE COPY OF THE NO OBJECTION CERTIFICATE COMPLETION ISSUED BY THE DEPARTMENT OF FIRE AND RESCUE SERVICES DATED 13/02/2024 Exhibit P12 TRUE COPY OF THE CONSENT TO OPERATE ISSUED BY THE KERALA STATE POLLUTION CONTROL BOARD DATED 23/03/2024 Exhibit P13 TRUE COPY OF THE INTERIM ORDER DATED 01/04/2024 IN WP(C) NO. 13270/2024 Exhibit P14 TRUE COPY OF THE PRINT OUT OF THE WEDDING INVITATION CARD BEARING DATE 07/04/2024 Exhibit P15 TRUE COPY OF THE PRINT OUT OF THE WEDDING INVITATION CARD BEARING DATE 13/04/2024 RESPONDENT EXHIBITS Exhibit -R1(a) A copy of notice dated 16/4/24 to Sri.Babu.C.P. Exhibit -R1(b) . A copy of notice dated 4/5/24 issued to the petitioner W.P.(C).No. 19345 of 2021 & connected cases 30 APPENDIX OF WP(C) 21172/2024 PETITIONER'S EXHIBITS Exhibit P1 TRUE COPY OF THE 'UDYAM' REGISTRATION CERTIFICATE DATED 05/10/2021 Exhibit P2 TRUE COPY OF THE KLU ORDER BY REVENUE DIVISIONAL OFFICER, DATED 28/11/2015 Exhibit P3 TRUE COPY OF THE NOTICE ISSUED BY THE THRISSUR CORPORATION DATED 28/02/2023 Exhibit P4 TRUE COPY OF THE RELEVANT PAGE OF THE APPLICATION FOR LICENSE SUBMITTED BY THE PETITIONER DATED 05/05/2023, WITH THE ENDORSEMENT AND ACKNOWLEDGMENT OF THE 2ND RESPONDENT DATED 06/05/2023 Exhibit P5 TRUE COPY OF THE NOTICE DATED 27/10/2023 ISSUED BY THE 2ND RESPONDENT Exhibit P6 TRUE COPY OF THE INTERIM ORDER DATED 30/10/2023 IN WP(C) NO. 9621/2023 Exhibit P7 TRUE COPY OF THE NOTICE DATED 06/11/2023 ISSUED BY THE 2ND RESPONDENT Exhibit P8 TRUE COPY OF THE INTERIM ORDER DATED 04/12/2023 IN WP(C) NO. 9621/2023 Exhibit P9 TRUE COPY OF THE ORDER OF THE TAHASILDAR DATED 29/11/2023 Exhibit P10 TRUE COPY OF THE NO OBJECTION CERTIFICATE ISSUED BY THE DEPARTMENT OF FIRE AND RESCUE SERVICES DATED 18/05/2023 Exhibit P11 TRUE COPY OF THE NO OBJECTION CERTIFICATE COMPLETION ISSUED BY THE DEPARTMENT OF FIRE AND RESCUE SERVICES DATED 13/02/2024 Exhibit P12 TRUE COPY OF THE CONSENT TO OPERATE ISSUED BY THE KERALA STATE POLLUTION CONTROL BOARD DATED 23/03/2024 Exhibit P13 TRUE COPY OF THE INTERIM ORDER DATED 01/04/2024 IN WP(C) NO. 13270/2024 Exhibit P14 TRUE COPY OF THE INTERIM ORDER DATED 05/04/2024 IN WP(C) NO. 14183/2024 Exhibit P15 TRUE COPY OF THE PRINT OUT OF THE WEDDING INVITATION CARD BEARING DATE 14/06/2024 RESPONDENT EXHIBITS Exhibit -R1(a) A copy of the notice dated 11/12/23 issued by the 2nd respondent PETITIONER EXHIBITS Exhibit P16 TRUE COPY OF THE RECEIPT/ACKNOWLEDGMENT OF W.P.(C).No. 19345 of 2021 & connected cases 31 THE KERALA STATE MEDIATION AND CONCILIATION CENTRE, RAM MOHAN PALACE, HIGH COURT OF KERALA DATED 23/07/2024 Exhibit P17 TRUE COPY OF THE AFFIDAVIT OF THE PETITIONER DATED 23/07/2024 W.P.(C).No. 19345 of 2021 & connected cases 32 APPENDIX OF WP(C) 24342/2024 PETITIONER'S EXHIBITS Exhibit P1 TRUE COPY OF THE RELEVANT PAGE OF THE APPLICATION FOR LICENSE SUBMITTED BY THE PETITIONER DATED 05/05/2023, WITH THE ENDORSEMENT AND ACKNOWLEDGMENT OF THE 2ND RESPONDENT DATED 06/05/2023 Exhibit P2 . TRUE COPY OF THE NOTICE DATED 27/10/2023 ISSUED BY THE 2ND RESPONDENT Exhibit P3 TRUE COPY OF THE INTERIM ORDER DATED 30/10/2023 IN WP(C) 9621/2023 Exhibit P4 TRUE COPY OF THE NOTICE DATED 06/11/2023 ISSUED BY THE 2ND RESPONDENT Exhibit P5 TRUE COPY OF THE INTERIM ORDER DATED 04/12/2023 IN WP(C) NO.9621/2023 Exhibit P6 TRUE COPY OF THE NO OBJECTION CERTIFICATE ISSUED BY THE DEPARTMENT OF FIRE AND RESCUE SERVICES DATED 18/05/2023 Exhibit P7 TRUE COPY OF THE NO OBJECTION CERTIFICATE COMPLETION ISSUED BY THE DEPARTMENT OF FIRE AND RESCUE SERVICES DATED 13/02/2024 Exhibit P8 TRUE COPY OF THE CONSENT TO OPERATE ISSUED BY THE KERALA STATE POLLUTION CONTROL BOARD DATED 23/03/2024 Exhibit P9 TRUE COPY OF THE INTERIM ORDER DATED 01/04/2024 IN WP(C) NO. 13270/2024 Exhibit P10 TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 28/11/2023 ISSUED BY THE THRISSUR CORPORATION Exhibit P11 TRUE COPY OF THE INTERIM ORDER DATED 05/04/2024 IN WP(C) NO. 14183/2024 Exhibit P12 TRUE COPY OF THE RECEIPT DATED 06/04/2024 EVIDENCING THE PAYMENT OF RS. 4 LAKHS AT THRISSUR CORPORATION Exhibit P13 TRUE COPY OF THE RECEIPT DATED 12/04/2024 EVIDENCING THE PAYMENT OF RS. 4 LAKHS AT THRISSUR CORPORATION Exhibit P14 TRUE COPY OF THE OCCUPANCY CERTIFICATE DATED 13/06/2024 Exhibit P15 TRUE COPY OF THE RECEIPT DATED 13/06/2024 EVIDENCING THE PAYMENT OF REGULARIZATION FEES OF RS. 5,63,930/-
Exhibit P16 TRUE COPY OF THE ARREAR DEMAND NOTICE DATED 14/06/2024 Exhibit P17 TRUE COPY OF THE INTERIM ORDER DATED W.P.(C).No. 19345 of 2021 & connected cases 33 25/06/2024 IN WP(C) NO. 22542/2024 Exhibit P18 TRUE COPY OF THE RECEIPT DATED 03/07/2024 OF THE THRISSUR CORPORATION.
W.P.(C).No. 19345 of 2021 & connected cases 34