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[Cites 0, Cited by 0] [Section 210(1)] [Section 210] [Entire Act]

NCT Delhi - Subsection

Section 210(1)(b) in The New Delhi Municipal Council Act, 1994

(b)to repair, remove, construct or reconstruct or make any additions to, or structural alterations of, any portion of such building which is within the regular line of the street, by any order which he issues concerning the addition to, rebuilding construction, repair or alterations of, such building, require such building to be set back to the regular line of the street.