Allahabad High Court
Rameshwar And Others vs Deputy Director Of Consolidation And ... on 20 July, 2023
Author: Rajnish Kumar
Bench: Rajnish Kumar
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Neutral Citation No. - 2023:AHC-LKO:47644 Court No. - 6 Case :- WRIT - B No. - 3549 of 1989 Petitioner :- Rameshwar And Others Respondent :- Deputy Director Of Consolidation And Others Counsel for Petitioner :- Vivek Raj Singh,Nirmal Tewari Counsel for Respondent :- C.S.C.,H.S. Sahai Hon'ble Rajnish Kumar,J.
The writ petition was filed in the year, 1989. None is present on behalf of the petitioners to press this petition, despite Card-notice issued to the petitioners to engage another counsel.
The writ petition is dismissed for want of prosecution.
Interim order, if any, stands vacated.
[Rajnish Kumar,J.] Order Date :- 20.7.2023 kkv/