Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 48] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 48(c) in Jammu and Kashmir Chit Funds Act, 2016

(c)if he fails to deposit any amount required to be deposited under any of the provisions of this Act ; or