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[Cites 0, Cited by 0] [Section 43] [Entire Act]

State of Madhya Pradesh - Subsection

Section 43(3) in The M.P. Shri Mahakaleshwar Mandir Adhiniyam, 1982

(3)No suit, prosecution or other legal proceeding shall lie against the Committee or any person acting under its instruction or authorised by it for anything done in good faith under sub-section (2).