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Punjab-Haryana High Court

State Of Haryana And Another vs Mohammad Ishaq on 27 May, 2009

Author: Rakesh Kumar Jain

Bench: Rakesh Kumar Jain

      IN THE HIGH COURT OF PUNJAB & HARYANA AT
                           CHANDIGARH


                                           R.F.A. No.957 of 1996
                                           Date of decision: 27.05.2009


State of Haryana and another                      ....Appellants
                         versus
Mohammad Ishaq                                    ....Respondent


CORAM: HON'BLE MR. JUSTICE RAKESH KUMAR JAIN.
Present:     Mr.H.S.Hooda, Advocate General, Haryana, with
             Mr.Rajiv Kawatra, Senior Deputy Advocate General,
             Haryana, for the appellants.

             None for the respondent.


RAKESH KUMAR JAIN,J.

For orders, see R.F.A.No.2213 of 1995 - Kasturi Lal and others versus State of Haryana and another, of even date.

(RAKESH KUMAR JAIN) JUDGE 27.05.2009 sanjeev