Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Entire Act] NCT Delhi - Section Section 65 in The Delhi Co-Operative Societies Act, 2003 65. Recovery of cost. - Any sum awarded by way of costs under section 64 may be recovered, as if it were an arrears of land revenue.
