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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Goa - Subsection

Section 4(1) in The Goa Sewerage System and Sanitation Services Management Rules, 2010

(1)Domestic Category:
(i)Consumers having treated piped water supply connection lawfully obtained from water supply systems controlled by PWD; and
(ii)Consumers having their own arrangements, partly or fully, for potable water or otherwise, resulting into the generation of wastewater/sewage.