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[Cites 0, Cited by 0] [Section 21] [Entire Act]

State of Tamilnadu - Subsection

Section 21(2) in Tamil Nadu Municipal Public Health Service (Discipline and Appeal) Regulations, 1973

(2)A list of appeals withheld under regulation 18 with the reasons for withholding them shall be forwarded half-yearly by the withholding authority to the appellate authority.