Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Uttar Pradesh - Section

Section 112 in U.P. Zila Panchayats Service Rules, 1970

112. Use of services without payments.

- No servant, shall without making proper and adequate payment, avail himself of any service or entertainment for which hire or price or admission fee is charged.