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[Cites 0, Cited by 0] [Section 21(2)] [Section 21] [Entire Act]

State of Madhya Pradesh - Subsection

Section 21(2)(g) in The M.P. Prakoshtha Swamitva Adhiniyam, 2000

(g)method of calling meetings of the association and of the board and the number of members of the association or the board who shall constitute a quorum for such meeting;