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[Cites 0, Cited by 0] [Section 41(2)] [Section 41] [Entire Act]

Bombay Presidency - Subsection

Section 41(2)(e) in The Bombay Weights and Measures Act, 1932

(e)the procedure for the verification or re-verification and marking of working standards and the person by whom and the place where they shall be verified or re-verified;