Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 15] [Entire Act] State of Punjab - Section Section 82 in The Punjab Municipal Act, 1999 82. Contribution by Municipal Corporation. - The Municipal Corporation shall make such contribution towards leave, allowances, pension and provident fund of the Commissioner, as may be required by the conditions of his service under the Government.
