Supreme Court - Daily Orders
Derek A C Lobo vs Ulric M A Lobo(Dead) By Lrs. on 26 August, 2020
Bench: Ashok Bhushan, R. Subhash Reddy, M.R. Shah
ITEM NO.104 Court 4 (Video Conferencing) SECTION IV-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s). 5094/2011
DEREK A C LOBO & ORS. Appellant(s)
VERSUS
ULRIC M A LOBO(DEAD) BY LRS. & ORS. Respondent(s)
Date : 26-08-2020 This appeal was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE ASHOK BHUSHAN
HON'BLE MR. JUSTICE R. SUBHASH REDDY
HON'BLE MR. JUSTICE M.R. SHAH
For Appellant(s) Ms. Pritha Srikumar, AOR
For Respondent(s) Mr. Devashish Bharuka, AOR
UPON hearing the counsel the Court made the following
O R D E R
Delay in filing application for setting aside abatement is condoned.
Abatement set aside.
The legal representatives of deceased respondent No. 4 be brought on record.
Application for substitution to bring on record LRs of deceased respondent No.4 is allowed.
Cause title be amended accordingly.
(MEENAKSHI KOHLI) (RENU KAPOOR)
AR-CUM-PS COURT MASTER
Signature Not Verified
Digitally signed by
MEENAKSHI KOHLI
Date: 2020.08.26
16:31:30 IST
Reason: